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Thelu Prathap vs The State Of Telangana And 4 Others
2023 Latest Caselaw 1260 Tel

Citation : 2023 Latest Caselaw 1260 Tel
Judgement Date : 15 March, 2023

Telangana High Court
Thelu Prathap vs The State Of Telangana And 4 Others on 15 March, 2023
Bench: Abhinand Kumar Shavili, Pulla Karthik
  THE HONOURABLE SRI JUSTICE ABHINAND KUMAR SHAVILI

AND

THE HONOURABLE SRI JUSTICE PULLA KARTHIK

Writ Appeal No.330 of 2023

JUDGMENT : (Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Learned counsel for the appellant seeks permission of this

Court to withdraw the appeal with liberty to pursue alternative

remedies available in law.

2. Granting liberty as sought, the writ appeal is dismissed as

withdrawn. No costs.

3. As a sequel, miscellaneous applications pending if any in

this Writ Appeal, shall stand closed.

____________________________________ ABHINAND KUMAR SHAVILI, J

_________________________ PULLA KARTHIK, J

Date : 15.03.2023 Ndr

 
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