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The Apsrtc, Rep.By Its M.D. ... vs Smt. D. Thirupathamma 3 Others
2023 Latest Caselaw 1238 Tel

Citation : 2023 Latest Caselaw 1238 Tel
Judgement Date : 14 March, 2023

Telangana High Court
The Apsrtc, Rep.By Its M.D. ... vs Smt. D. Thirupathamma 3 Others on 14 March, 2023
Bench: Lalitha Kanneganti
     THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                    M.A.C.M.A. No.3114 of 2012

JUDGMENT:

Learned counsel for the appellant seeks permission of the Court

to withdraw the appeal.

2. Permission is accorded.

3. Accordingly, M.A.C.M.A. is dismissed as withdrawn. No order

as to costs.

Miscellaneous applications, pending if any, shall stand closed.

__________________________ LALITHA KANNEGANTI, J March 14, 2023

mar

 
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