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The Ap State Road Transport ... vs V.Pavan Kumar Pavan Kumar Reddy
2023 Latest Caselaw 1236 Tel

Citation : 2023 Latest Caselaw 1236 Tel
Judgement Date : 14 March, 2023

Telangana High Court
The Ap State Road Transport ... vs V.Pavan Kumar Pavan Kumar Reddy on 14 March, 2023
Bench: Lalitha Kanneganti
     THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                    M.A.C.M.A. No.1563 of 2011

JUDGMENT:

Learned counsel for the appellant seeks permission of the Court

to withdraw the appeal.

2. Permission is accorded.

3. Accordingly, M.A.C.M.A. is dismissed as withdrawn. No order

as to costs.

Miscellaneous applications, pending if any, shall stand closed.

__________________________ LALITHA KANNEGANTI, J March 14, 2023

mar

 
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