Citation : 2023 Latest Caselaw 1233 Tel
Judgement Date : 14 March, 2023
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
M.A.C.M.A. No.677 of 2011
JUDGMENT:
Learned counsel for the appellant seeks permission of the Court
to withdraw the appeal.
2. Permission is accorded.
3. Accordingly, M.A.C.M.A. is dismissed as withdrawn. No order
as to costs.
Miscellaneous applications, pending if any, shall stand closed.
__________________________ LALITHA KANNEGANTI, J March 14, 2023
mar
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