C. Harimohan Reddy 6 Ors. vs C. Raja Reddy 5 Ors.
2023 Latest Caselaw 1187 Tel

         THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

                    APPEAL SUIT No.525 of 2005


JUDGMENT:

Since there was no representation on behalf of appellants on the

earlier occasion, the matter, which pertains to 2005, was directed to

be listed today under the caption 'For Dismissal'. Even today, there is

no representation on behalf of appellants. It is presumed that the

appellants are not interested to proceed with the appeal.

Hence, the Appeal Suit stands dismissed for non-prosecution.

No order as to costs.

Miscellaneous applications, if any, pending shall stand

dismissed.

______________________________ JUSTICE M.G. PRIYADARSINI

13.03.2023 Gms/Gkv 2 MGP,J A.S.No.525 of 2005

THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

APPEAL SUIT No.525 of 2005

13.03.2023

Gms/Gkv