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M/S Oriental Insurance Company ... vs Gutta Nageswara Rao Another
2023 Latest Caselaw 1155 Tel

Citation : 2023 Latest Caselaw 1155 Tel
Judgement Date : 10 March, 2023

Telangana High Court
M/S Oriental Insurance Company ... vs Gutta Nageswara Rao Another on 10 March, 2023
Bench: Lalitha Kanneganti
THE HONOURABLE SMT. JUSTICE LALITHA KANNEGANTI

M.A.C.M.A.No.2809 of 2013

JUDGMENT:

This MACMA is disposed of in terms of the Award passed by

the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions pending if any, shall

stand closed.

LALITHA KANNEGANTI, J

Date: 10.03.2023 gvl

 
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