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The Andhra Pradesh State Road ... vs Maddineni Andhra Jyothi
2023 Latest Caselaw 1152 Tel

Citation : 2023 Latest Caselaw 1152 Tel
Judgement Date : 10 March, 2023

Telangana High Court

The Andhra Pradesh State Road ... vs Maddineni Andhra Jyothi on 10 March, 2023

Bench: Pulla Karthik

                THE HON'BLE SMT JUSTICE T. RAJANI

                       MACMA No.798 of 2008
JUDGMENT:

When the matter was taken up for hearing on 27.01.2017,

as none appeared for the appellant and the respondents, it was

directed to be listed under the caption 'For Dismissal'. Even today,

though the counsel for the respondents appeared, there is no

representation on behalf of the appellant.

The civil miscellaneous appeal is accordingly dismissed for

non-prosecution. As a sequel to the dismissal of the appeal,

the miscellaneous applications, if any, shall stand dismissed as

infructuous. There shall be no order as to costs.

__________ T. RAJANI, J February 10, 2017 DSK

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