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A.Mallaiah vs C.Jogender
2023 Latest Caselaw 1151 Tel

Citation : 2023 Latest Caselaw 1151 Tel
Judgement Date : 10 March, 2023

Telangana High Court

A.Mallaiah vs C.Jogender on 10 March, 2023

Bench: M.G.Priyadarsini

         THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

                     APPEAL SUIT No.600 of 2004


JUDGMENT:

Learned counsel for the appellant submitted that the sole

appellant died and he has no instructions to take further steps.

Hence, in view of the submission made by the learned counsel

for the appellant, the Appeal Suit stands dismissed as abated. No

order as to costs.

Miscellaneous applications, if any, pending shall stand

dismissed.

______________________________ JUSTICE M.G. PRIYADARSINI

10.03.2023 Gms/Tsr 2 MGP,J A.S.No.600 of 2004

THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

APPEAL SUIT No.600 of 2004

10.03.2023

Gms/Tsr

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