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Gone Laxmi Kanthamma Laxmi ... vs Desireddy Rami Reddy
2023 Latest Caselaw 1073 Tel

Citation : 2023 Latest Caselaw 1073 Tel
Judgement Date : 3 March, 2023

Telangana High Court

Gone Laxmi Kanthamma Laxmi ... vs Desireddy Rami Reddy on 3 March, 2023

Bench: M.G.Priyadarsini

     THE HON'BLE SMT. JUSTICE M.G. PRIYADARSINI

                   APPEAL SUIT No. 190 OF 2008

JUDGMENT:

The Learned counsel for the appellant seeks permission

of this Court to withdraw the Appeal as the parties settled the

dispute amicably out of Court.

Permission is accorded and the Appeal Suit is

accordingly dismissed as withdrawn. No order as to costs.

Miscellaneous applications pending, if any, shall stand

closed.

_______________________________ JUSTICE M.G. PRIYADARSINI

03.03.2023 Gms/Tsr

THE HON'BLE SMT. JUSTICE M.G. PRIYADARSINI

APPEAL SUIT No. 190 OF 2008

03.03.2023

Gms/Tsr

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