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Kathuroju Uma vs Chennamaneni Rajgopal Rao
2023 Latest Caselaw 1055 Tel

Citation : 2023 Latest Caselaw 1055 Tel
Judgement Date : 2 March, 2023

Telangana High Court

Kathuroju Uma vs Chennamaneni Rajgopal Rao on 2 March, 2023

Bench: M.G.Priyadarsini

      THE HON'BLE SMT. JUSTICE M.G. PRIYADARSINI

                   APPEAL SUIT No. 550 OF 2005

JUDGMENT:

When the matter is taken up for hearing, learned counsel

for the appellant submits that she is not pressing the Appeal

Suit as the parties settled the dispute amicably out of Court.

Recording the submission of the learned counsel for the

appellant, the Appeal Suit is dismissed as not pressed. No order

as to costs.

Miscellaneous applications pending, if any, shall stand

closed.

_______________________________ JUSTICE M.G. PRIYADARSINI

02nd March, 2023 gms/dsu

THE HON'BLE SMT. JUSTICE M.G. PRIYADARSINI

APPEAL SUIT No. 550 OF 2005

02.03.2023

gms/dsu

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