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The Society Of Trustees Of ... vs The State Of Telangana
2023 Latest Caselaw 97 Tel

Citation : 2023 Latest Caselaw 97 Tel
Judgement Date : 5 January, 2023

Telangana High Court

The Society Of Trustees Of ... vs The State Of Telangana on 5 January, 2023

Bench: Ujjal Bhuyan, N.Tukaramji

   THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

AND

THE HON'BLE SRI JUSTICE N. TUKARAMJI

WRIT APPEAL No.3 of 2023

JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

Heard Mr. K.Sai Sri Harsha, learned counsel

representing Mr. K.V.Bhanu Prasad, learned counsel for the

appellant.

2. Learned counsel for the appellant seeks leave to

withdraw the writ appeal.

3. Writ Appeal is accordingly dismissed on

withdrawal. However, there shall be no order as to costs.

4. As a sequel, miscellaneous applications pending, if

any, in this Writ Appeal, shall stand closed.

_______________________ UJJAL BHUYAN, CJ

______________________ N.TUKARAMJI, J Date: 05.01.2023 KL

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