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Nagendra Nimmagadda vs The State Of Telangana
2023 Latest Caselaw 55 Tel

Citation : 2023 Latest Caselaw 55 Tel
Judgement Date : 4 January, 2023

Telangana High Court

Nagendra Nimmagadda vs The State Of Telangana on 4 January, 2023

Bench: G.Anupama Chakravarthy

  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

               CRIMINIAL APPEAL No.16 of 2021

JUDGMENT:

When this matter was listed on 03.01.2023, as there was

no representation for the appellant in the forenoon or in the

afternoon, the matter was directed to be listed under the

caption 'for dismissal' on 04.01.2023.

2. Though the matter is coming up under the caption 'for

dismissal', today also there is no representation for the

appellant either in the forenoon or in the afternoon.

3. Therefore, the criminal appeal is dismissed for default

and for non-prosecution.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 04.01.2023

Lk/Smk

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