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Kalapala Chiranjeevi vs The State Of Telangana And 2 Others
2023 Latest Caselaw 54 Tel

Citation : 2023 Latest Caselaw 54 Tel
Judgement Date : 4 January, 2023

Telangana High Court

Kalapala Chiranjeevi vs The State Of Telangana And 2 Others on 4 January, 2023

Bench: G.Anupama Chakravarthy

 THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

          CRIMINAL REVISION CASE No.740 of 2019

JUDGMENT :

Learned counsel for the revision petitioner seeks permission

of this Court to withdraw the present revision with a liberty to file

petition challenging the impugned order before the appropriate

forum.

2. Permission is accorded.

3. Granting liberty as sought, this Criminal Revision Case is

dismissed as withdrawn.

4. Registry is directed to return the bundle to the counsel for

the revision petitioner by 09.01.2023.

Pending miscellaneous applications, if any, shall stand

closed.

____________________________________ G. ANUPAMA CHAKRAVARTHY, J.

Date: 04.01.2023 Lk/Smk

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