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P. Suresh Goud Suresh vs The State Of Telangana And Another
2023 Latest Caselaw 52 Tel

Citation : 2023 Latest Caselaw 52 Tel
Judgement Date : 4 January, 2023

Telangana High Court

P. Suresh Goud Suresh vs The State Of Telangana And Another on 4 January, 2023

Bench: G.Anupama Chakravarthy

  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

           CRIMINIAL REVISION CASE No.92 of 2020

JUDGMENT:

When this matter was listed on 03.01.2023, as there was

no representation for the revision petitioner in the forenoon or

in the afternoon, the matter was directed to be listed under the

caption 'for dismissal' on 04.01.2023.

2. Though the matter is coming up under the caption 'for

dismissal', today also there is no representation for the revision

petitioner either in the forenoon or in the afternoon.

3. Therefore, the criminal revision case is dismissed for

default and for non-prosecution.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 04.01.2023

Lk/Smk

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