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Smt.Korukandula Haliya Ahalya vs Tumoju Anuradha
2023 Latest Caselaw 513 Tel

Citation : 2023 Latest Caselaw 513 Tel
Judgement Date : 31 January, 2023

Telangana High Court

Smt.Korukandula Haliya Ahalya vs Tumoju Anuradha on 31 January, 2023

Bench: A.Santhosh Reddy

THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

            SECOND APPEAL NO.1232 OF 2008


JUDGMENT :

Learned counsel for the appellant seeks

permission of this Court to withdraw the Second

Appeal and he has filed a letter dated 30.01.2023 in

the Registry to that effect.

2. Permission is accorded.

3. Accordingly, the Second Appeal is dismissed

as withdrawn. Pending miscellaneous applications, if

any, shall stand closed. No costs.

________________________________ JUSTICE A.SANTHOSH REDDY DATED 31.01.2023

CC by 01.02.2023 B/o YNK THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

SECOND APPEAL NO.1232 OF 2008

DATED 31.01.2023

YNK

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