Challa Rajitha vs Challa Ramulu And 3 Others
2023 Latest Caselaw 508 Tel

Citation : 2023 Latest Caselaw 508 Tel
Judgement Date : 31 January, 2023

Telangana High Court

Challa Rajitha vs Challa Ramulu And 3 Others on 31 January, 2023

Bench: M.G.Priyadarsini

          HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

            M.A.C.M.A.Nos. 82 of 2020 & 179 of 2020

COMMON JUDGMENT:-

      Pursuant to the request made by the learned counsel

appearing for both the parties, both the matters were referred

to Lok Adalat. On 26.06.2022 the lis in the appeals was settled

before the Lok Adalat and a common award was passed by the

Lok Adalath.


      In view of the above, the M.A.C.M.As. are disposed of in

terms of the award passed by the Lok Adalat. There shall be no

order as to costs.


      Miscellaneous applications, if any, pending shall stand

closed.


                                    _____________________
                                   JUSTICE M.G.PRIYADARSINI
31.01.2023

tsr

HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A.No. 82 of of 2020 & 179 of 2020

DATE:31-01-2023

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