Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Indo Swing Pvt. Ltd Karmika Sangh vs The Certifying Officer Under The ...
2023 Latest Caselaw 500 Tel

Citation : 2023 Latest Caselaw 500 Tel
Judgement Date : 31 January, 2023

Telangana High Court

Indo Swing Pvt. Ltd Karmika Sangh vs The Certifying Officer Under The ... on 31 January, 2023

Bench: Abhinand Kumar Shavili, Pulla Karthik

        HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

AND HON'BLE SRI JUSTICE PULLA KARTHIK

W.A.No.639 OF 2022

JUDGMENT: (Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Learned counsel appearing for the appellant seeks

permission of this Court to withdraw the writ appeal with

liberty to the appellant to approach the Labour Court by

filing an appropriate application.

Reserving such liberty, the Writ Appeal is dismissed as

withdrawn. No costs.

Miscellaneous petitions, if any, pending shall stand

closed.

________________________________ JUSTICE ABHINAND KUMAR SHAVILI

______________________ JUSTICE PULLA KARTHIK

Date: 31.01.2023 rkk

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs