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M/S Reliance General Insurance ... vs Smt Sowbhagyavathi 3 Others
2023 Latest Caselaw 452 Tel

Citation : 2023 Latest Caselaw 452 Tel
Judgement Date : 30 January, 2023

Telangana High Court
M/S Reliance General Insurance ... vs Smt Sowbhagyavathi 3 Others on 30 January, 2023
Bench: Namavarapu Rajeshwar Rao
     HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

M.A.C.M.A.No.1484 of 2016

JUDGMENT:-

Pursuant to the request made by the Counsel

appearing for both the parties, the matter was referred to Lok

Adalat.

The matter was settled before the Lok Adalat and an

award was passed by the Lok Adalath on 12.11.2022.

In view of the above, the M.A.C.M.A. is disposed of in

terms of the award passed by the Lok Adalat. There shall be no

order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

______________________________________ NAMAVARAPU RAJESHWAR RAO, J

30th day of January, 2023

TU RRN, J

THE HON'BLE SRI. JUSTICE NAMAVARAPU RAJESHWAR RAO

M.A.C.M.A.No.1484 of 2016

30.01.2023

(TU)

 
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