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Gaikwad Dashrath vs Md Rafi Anr
2023 Latest Caselaw 449 Tel

Citation : 2023 Latest Caselaw 449 Tel
Judgement Date : 30 January, 2023

Telangana High Court

Gaikwad Dashrath vs Md Rafi Anr on 30 January, 2023

Bench: Namavarapu Rajeshwar Rao

     HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

M.A.C.M.A.No.3898 of 2014

JUDGMENT:-

Pursuant to the request made by the Counsel

appearing for both the parties, the matter was referred to Lok

Adalat.

The matter was settled before the Lok Adalat and an

award was passed by the Lok Adalath on 12.11.2022.

In view of the above, the M.A.C.M.A. is disposed of in

terms of the award passed by the Lok Adalat. There shall be no

order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

______________________________________ NAMAVARAPU RAJESHWAR RAO, J

30th day of January, 2023

TU RRN, J

THE HON'BLE SRI. JUSTICE NAMAVARAPU RAJESHWAR RAO

M.A.C.M.A.No.3898 of 2014

30.01.2023

(TU)

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