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Smt Jangiti Haritha 2 Others vs Sri T.Srinivas And Another
2023 Latest Caselaw 447 Tel

Citation : 2023 Latest Caselaw 447 Tel
Judgement Date : 30 January, 2023

Telangana High Court

Smt Jangiti Haritha 2 Others vs Sri T.Srinivas And Another on 30 January, 2023

Bench: Namavarapu Rajeshwar Rao

     HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

M.A.C.M.A.Nos.2509 & 2589 of 2014

COMMON JUDGMENT:-

Pursuant to the request made by the Counsel

appearing for both the parties, the matters were referred to Lok

Adalat.

The matters were settled before the Lok Adalat and an

award was passed by the Lok Adalath on 11.12.2021.

In view of the above, both the M.A.C.M.A's are disposed of

in terms of the award passed by the Lok Adalat. There shall be

no order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

______________________________________ NAMAVARAPU RAJESHWAR RAO, J

30th day of January, 2023

TU RRN, J

THE HON'BLE SRI. JUSTICE NAMAVARAPU RAJESHWAR RAO

M.A.C.M.A.Nos.2509 & 2589 of 2014

30.01.2023

(TU)

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