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Shameem vs Afzal Bee
2023 Latest Caselaw 443 Tel

Citation : 2023 Latest Caselaw 443 Tel
Judgement Date : 30 January, 2023

Telangana High Court

Shameem vs Afzal Bee on 30 January, 2023

Bench: A.Venkateshwara Reddy

THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
                APPEAL SUIT No.324 of 2020

JUDGMENT:

None appears on behalf of the appellants. Perused the

proceedings dated 09.01.2023. On that day also, there was no

representation. Notice of respondent Nos.1 to 3 not returned.

As such, the Registry was directed to list the matter under the

caption 'for dismissal' as the appellants are not evincing any

interest in the matter. Therefore, having regard to the above,

presence or representation on behalf of the petitioners is felt

essential. In the absence of proper representation, I find no

merit to adjourn the matter. Accordingly, this Appeal Suit is

dismissed for default for non-prosecution.

However, in the circumstances of the case, there shall be

no orders as to the costs. As a sequel, miscellaneous

applications, if any pending, shall stands closed.

________________________________ A.VENKATESWHARA REDDY, J

30-01-2023 SA

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