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The New India Assurance Company ... vs Bhukya Soni
2023 Latest Caselaw 439 Tel

Citation : 2023 Latest Caselaw 439 Tel
Judgement Date : 30 January, 2023

Telangana High Court
The New India Assurance Company ... vs Bhukya Soni on 30 January, 2023
Bench: Lalitha Kanneganti
      HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                   M.A.C.M.A No.3595 of 2009

JUDGMENT:

On 13.08.2022, before the Lok Adalath, the Insurance

Company has stated that they want to withdraw the appeal.

Accordingly an award was passed on 13.08.2022.

Recording the same, the M.A.C.M.A is dismissed as

withdrawn. No order as to costs.

Miscellaneous applications, pending if any, shall stand

closed.

__________________________ LALITHA KANNEGANTI, J 30th January, 2023

myk

 
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