Bajaj Allianz General Insurance ... vs Syed Sultan Shahnawaz And 9 Ors
2023 Latest Caselaw 412 Tel

Citation : 2023 Latest Caselaw 412 Tel
Judgement Date : 27 January, 2023

Telangana High Court

Bajaj Allianz General Insurance ... vs Syed Sultan Shahnawaz And 9 Ors on 27 January, 2023

Bench: M.G.Priyadarsini

          HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

                 M.A.C.M.A.No. 2295 of 2019

JUDGMENT:-

      Pursuant to the request made by the learned counsel

appearing for both the parties, the matter was referred to Lok

Adalat. On 12.11.2022 the matter was settled before the Lok

Adalat and an award was passed by the Lok Adalath.


      In view of the above, the M.A.C.M.A. is disposed of in

terms of the award passed by the Lok Adalat. There shall be no

order as to costs.


      Miscellaneous applications, if any, pending shall stand

closed.


                                    _____________________
                                   JUSTICE M.G.PRIYADARSINI
27.01.2023

tsr

HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A.No. 2295 of 2019

DATE:27-01-2023

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