M/S. Balaji Allianz Genreal ... vs Shaik Saleem Salim And 2 Others
2023 Latest Caselaw 336 Tel

Citation : 2023 Latest Caselaw 336 Tel
Judgement Date : 25 January, 2023

Telangana High Court

M/S. Balaji Allianz Genreal ... vs Shaik Saleem Salim And 2 Others on 25 January, 2023

Bench: M.G.Priyadarsini

          HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

          M.A.C.M.A.Nos. 3233 of 2019 & 3294 of 2019

COMMON JUDGMENT:-

      Pursuant to the request made by the learned counsel

appearing for both the parties, the matters were referred to Lok

Adalat. On 12.11.2022 the matters were settled before the Lok

Adalat and an award was passed by the Lok Adalath.


      In view of the above, both the M.A.C.M.As. are disposed

of in terms of the award passed by the Lok Adalat.   There shall

be no order as to costs.


      Miscellaneous applications, if any, pending shall stand

closed.


                                     _____________________
                                    JUSTICE M.G.PRIYADARSINI
25.01.2023

tsr

HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A.Nos. 3233 of 2019 & 3294 of 2019

DATE:25-01-2023

Download the LatestLaws.com Mobile App