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Allauddin vs Mohd. Yousuf
2023 Latest Caselaw 324 Tel

Citation : 2023 Latest Caselaw 324 Tel
Judgement Date : 25 January, 2023

Telangana High Court
Allauddin vs Mohd. Yousuf on 25 January, 2023
Bench: Sambasivarao Naidu
THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

          SECOND APPEAL NO.237 OF 2022

JUDGMENT :

Learned counsel for the appellant has informed the

Court that the matter between the parties was settled

outside the Court. Thereby, sought permission to

withdraw the appeal.

2. Recording the said submission made by learned

counsel for the appellant, permission is accorded.

Accordingly, the Second Appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall

stand closed. No Costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU

DATED 25.01.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

SECOND APPEAL NO.237 OF 2022

DATED 25.01.2023

YNK

 
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