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Mohd.Yousuf vs Sarwar Begum And 11Others
2023 Latest Caselaw 323 Tel

Citation : 2023 Latest Caselaw 323 Tel
Judgement Date : 25 January, 2023

Telangana High Court

Mohd.Yousuf vs Sarwar Begum And 11Others on 25 January, 2023

Bench: Sambasivarao Naidu

THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

          SECOND APPEAL NO.220 OF 2022

JUDGMENT :

Learned counsel for the appellants has informed

the Court that the matter between the parties was

settled outside the Court. Thereby, sought permission to

withdraw the appeal.

2. Recording the said submission made by learned

counsel for the appellants, permission is accorded.

Accordingly, the Second Appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall

stand closed. No Costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU

DATED 25.01.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

SECOND APPEAL NO.220 OF 2022

DATED 25.01.2023

YNK

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