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Yalamudi Sekhar vs Dharavath Laxmi
2023 Latest Caselaw 311 Tel

Citation : 2023 Latest Caselaw 311 Tel
Judgement Date : 24 January, 2023

Telangana High Court
Yalamudi Sekhar vs Dharavath Laxmi on 24 January, 2023
Bench: A.Venkateshwara Reddy
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
                 APPEAL SUIT No. 287 of 2021

JUDGMENT:

Heard learned counsel for the appellants. On

instructions, it is submitted that matter is settled outside the

Court. Therefore, while recording the submissions and

considering the endorsement made on the grounds of Appeal to

that effect, this Appeal Suit is dismissed as withdrawn.

However, in the circumstances of the case, there shall be

no orders as to the costs. As a sequel, miscellaneous

applications, if any pending, shall stands closed.

________________________________ A.VENKATESWHARA REDDY, J

24-01-2023 SA

 
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