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K. Shishupal Reddy 3 Ors. vs The Indian Bank Rep., By Its Asst. ...
2023 Latest Caselaw 309 Tel

Citation : 2023 Latest Caselaw 309 Tel
Judgement Date : 24 January, 2023

Telangana High Court

K. Shishupal Reddy 3 Ors. vs The Indian Bank Rep., By Its Asst. ... on 24 January, 2023

Bench: M.G.Priyadarsini

      THE HONOURABLE JUSTICE M.G. PRIYADARSINI


                 APPEAL SUIT No.296 OF 2005


JUDGMENT:

Learned counsel for the appellant submitted that the lis in

the appeal has already been settled by the parties amicably out of

the Court and the Indian Bank who is the respondent has also

issued a letter dated 05.10.2006 stating that they have received

the entire amount as per One Time settlement Scheme. A copy of

the letter issued by the Bank to that effect is placed on record.

In view of the settlement of the dispute between the parties,

the appeal stands dismissed. No costs.

Miscellaneous applications, if any, pending shall stand

closed.

_______________________________ JUSTICE M.G.PRIYADARSINI

24.01.2023 Gms MGP, J

THE HONOURABLE JUSTICE M.G. PRIYADARSINI

APPEAL SUIT No.296 of 2005

24.01.2023

Gms

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