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D. Vijay Kumar vs D. Shailaja Rani
2023 Latest Caselaw 307 Tel

Citation : 2023 Latest Caselaw 307 Tel
Judgement Date : 24 January, 2023

Telangana High Court

D. Vijay Kumar vs D. Shailaja Rani on 24 January, 2023

Bench: Chillakur Sumalatha, M.G.Priyadarsini

      HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA

AND HON'BLE SMT. JUSTICE M.G. PRIYADARSINI

F.C.A. No. 104 OF 2022

JUDGMENT: (Per Hon'ble Dr. Justice Chillakur Sumalatha)

Challenge in this Appeal is the order that is rendered by

the Family Court-cum-Additional Chief Judge, City Civil Court,

Hyderabad, in F.C.O.P.No. 167 of 2018, dated 14.03.2022.

2. Learned counsel for the appellant seeks permission of this

Court to withdraw the Appeal.

3. Permission, as prayed for, is accorded.

4. The Family Court Appeal is dismissed as withdrawn. No

order as to costs.

5. As a sequel, pending miscellaneous applications, if any,

shall stand closed.

________________________________________ Dr. JUSTICE CHILLAKUR SUMALATHA

___________________________________ SMT.JUSTICE M.G. PRIYADARSINI

Date: 24.01.2023 svl

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