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The Municipal Council vs Shaik Raheem
2023 Latest Caselaw 301 Tel

Citation : 2023 Latest Caselaw 301 Tel
Judgement Date : 23 January, 2023

Telangana High Court
The Municipal Council vs Shaik Raheem on 23 January, 2023
Bench: A.Venkateshwara Reddy
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
              APPEAL SUIT No. 281 of 2021

JUDGMENT:

Heard learned counsel for the appellants and

respondents. On instructions, the learned counsel for the

appellant submitted that the appeal has become

infructuous since the amount is deposited in E.P.No.71 of

2020 on the file of I Additional District Judge, Nizambad.

While recording the submissions made by the learned

counsel, this Appeal Suit is dismissed as infructuous.

In the circumstances of the case, there shall be no

order as to the costs. Miscellaneous applications, if any

pending, shall stands closed.

________________________________ A.VENKATESWHARA REDDY, J

23-01-2023 SA

 
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