Citation : 2023 Latest Caselaw 284 Tel
Judgement Date : 20 January, 2023
THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
MACMA No.1123 & 1068 OF 2007
JUDGMENT:
In spite of granting repeated adjournments none
appeared on behalf of the appellant, though the matter is
listed today under the caption "For Dismissal". It seems that
the appellant has no interest to prosecute the appeal.
2. Under these circumstances, this MACMA is dismissed for
non prosecution.
As a sequel, Miscellaneous Applications, if any, pending
shall stand closed. There shall be no order as to costs.
_______________________ NAGESH BHEEMAPAKA, J
Date: 20.01.2023 DSU
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