Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

B. Jagapathi Reddy vs Smt. P.H. Suvarnamma Anr
2023 Latest Caselaw 282 Tel

Citation : 2023 Latest Caselaw 282 Tel
Judgement Date : 20 January, 2023

Telangana High Court

B. Jagapathi Reddy vs Smt. P.H. Suvarnamma Anr on 20 January, 2023

Bench: Nagesh Bheemapaka

     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA


             MACMA No.1123 & 1068 OF 2007

JUDGMENT:

In spite of granting repeated adjournments none

appeared on behalf of the appellant, though the matter is

listed today under the caption "For Dismissal". It seems that

the appellant has no interest to prosecute the appeal.

2. Under these circumstances, this MACMA is dismissed for

non prosecution.

As a sequel, Miscellaneous Applications, if any, pending

shall stand closed. There shall be no order as to costs.

_______________________ NAGESH BHEEMAPAKA, J

Date: 20.01.2023 DSU

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC