Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Vempati Shyam Prasad vs The State Of Telangana
2023 Latest Caselaw 28 Tel

Citation : 2023 Latest Caselaw 28 Tel
Judgement Date : 3 January, 2023

Telangana High Court

Vempati Shyam Prasad vs The State Of Telangana on 3 January, 2023

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY


           CRIMINAL APPEAL No.1586 of 2018

JUDGMENT:

Basing on the letter dated 28.12.2022 addressed by

the learned counsel for the appellant, the matter is posted

today under the caption "for withdrawal". The said letter

discloses that appellant is seeking permission to withdraw

the appeal as the matter is settled before lok adalath.

2. Considering the said letter, the criminal appeal is

dismissed as withdrawn.

Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 03.01.2023

Smk/lk

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC