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Kadabandi Bheemaiah vs Kadabanda Laxmirajam Died
2023 Latest Caselaw 27 Tel

Citation : 2023 Latest Caselaw 27 Tel
Judgement Date : 3 January, 2023

Telangana High Court

Kadabandi Bheemaiah vs Kadabanda Laxmirajam Died on 3 January, 2023

Bench: Chillakur Sumalatha

     HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA

                APPEAL SUIT No.712 of 2006

ORDER:

Challenge in this appeal is the judgment and decree

passed in O.S.No.28 of 1998 by the Court of Senior Civil

Judge, Jagtial, dated 22.6.2005.

2. Sri Madhusudhan Reddy, learned counsel, representing

Sri A.Sudershan Reddy, learned counsel on record for the

appellants, submits that the appellants are not evincing any

interest in the appeal. Seeks to pass necessary orders.

3. In the light of the above submission made, the Appeal

Suit is dismissed for non-prosecution without costs.

4. As a sequel, miscellaneous petitions pending, if any,

shall stand closed.

________________________________________ Dr. JUSTICE CHILLAKUR SUMALATHA

03.01.2023 dr

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