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Lavudya Srinivas vs Nallala Karnakar Alias Karunakar
2023 Latest Caselaw 256 Tel

Citation : 2023 Latest Caselaw 256 Tel
Judgement Date : 19 January, 2023

Telangana High Court

Lavudya Srinivas vs Nallala Karnakar Alias Karunakar on 19 January, 2023

Bench: Sambasivarao Naidu

THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

     CIVIL MISCELLANEOUS APPEAL NO.475 OF 2022

JUDGMENT:

Learned counsel for the appellant sought

permission to withdraw the appeal.

2. Recording the said submission made by learned

counsel for the appellant, permission is accorded.

Accordingly, the Civil Miscellaneous Appeal is dismissed

as withdrawn.

Pending miscellaneous applications, if any, shall

stand closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU

DATED 19.01.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

CIVIL MISCELLANEOUS APPEAL NO.475 OF 2022

DATED 19.01.2023

YNK

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