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Vijay Kumar Sama vs Ms. Nafeesa Mirza
2023 Latest Caselaw 255 Tel

Citation : 2023 Latest Caselaw 255 Tel
Judgement Date : 19 January, 2023

Telangana High Court
Vijay Kumar Sama vs Ms. Nafeesa Mirza on 19 January, 2023
Bench: P Naveen Rao, Nagesh Bheemapaka
              HON'BLE SRI JUSTICE P.NAVEEN RAO
                                AND
           HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA


           CITY CIVIL COURT APPEAL NO.155 OF 2010


                          Date:19.01.2023

Between:

Vijay Kumar Sama,
S/o.Kashinath Sama Aged 47 yrs,
Occu : Business R/o.Plot No.11,
P&T Colony, Secunderabad
                                        .....Appellant
     And

Ms. Nafeesa Mirza, S/o.Mirza Zaheer Ahmed,
Aged about 50 yrs, Occu : Household & others
                                         .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CITY CIVIL COURT APPEAL NO.155 OF 2010

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

On a mention made the matter is listed for withdrawal today.

Learned counsel Ms. Harshita Datla representing Sri B.Chandrasen

Reddy, learned counsel for the appellant seeks leave of the Court to

withdraw the appeal as instructed by the appellant.

Granting the said leave, the City Civil Court Appeal is dismissed

as withdrawn.

Pending miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

_____________________________ NAGESH BHEEMAPAKA, J 19th January, 2023 Rds

 
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