C.V.Sandeep Reddy, And 2 Others vs Talari Narayana And 2 Others
2023 Latest Caselaw 251 Tel

              HON'BLE SRI JUSTICE P.NAVEEN RAO
                                AND
           HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA


                   APPEAL SUIT NO.215 OF 2020


                          Date:19.01.2023

Between:

C.V.Sandeep Reddy, S/o.P.V.Subba Reddy,
Aged 55 yrs, Occu : Business,
R/o.Plot No.90, Road No.9,
Jubilee Hills, Hyderabad & others
                                          .....Appellants
     And

Talari Narsing Rao,
S/o.late Mallesh, Aged Major,
Occu : Agriculture R/o.Adjacent to Bharath Bakery,
Near Medchal Check Post, Medchal (V & M),
Ranga Reddy District & others.
                                          .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

APPEAL SUIT NO.215 OF 2020

JUDGMENT : (Per Hon'ble Sri Justice P.Naveen Rao)

A memo was filed on 04.03.2022 stating that during the pendency

of appeal the appellants and respondents have mutually settled the

issue out of Court by way of compromise and therefore, no further

orders are necessary in the appeal. However, a letter is filed on

12.01.2023 stating that the Court may permit the appellants to

withdraw the appeal with liberty to file petition to restore the petition in

future if it is found that the respondents have breached any of the

rights or the settlement of terms between the parties.

2. Having regard to this statement made in the letter dated

12.01.2023, we have listed the matter under the caption 'for being

mentioned' to seek clarification from the learned counsel for the

appellants.

3. Sri N.Chethan Kumar, learned counsel for the appellants informs

the Court that he is not pressing the letter dated 12.01.2023 and the

appeal may be closed in terms of memo filed on 04.03.2022.

4. In view of the resolution of the dispute, permission to withdraw

the appeal is granted and accordingly, the Appeal Suit is dismissed as

withdrawn.

Pending miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

_____________________________ NAGESH BHEEMAPAKA, J 19th January, 2023 Rds