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Santosh Kumar Barik vs The State Of Telangana
2023 Latest Caselaw 243 Tel

Citation : 2023 Latest Caselaw 243 Tel
Judgement Date : 18 January, 2023

Telangana High Court

Santosh Kumar Barik vs The State Of Telangana on 18 January, 2023

Bench: G.Anupama Chakravarthy

  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

          CRIMINAL REVISION CASE No.174 of 2020

JUDGMENT :

Learned counsel for the revision petitioners seeks permission

of this Court to withdraw the present revision with liberty to file

petition challenging the impugned order before appropriate forum.

2. Permission is accorded.

3. Granting liberty as sought for, this Criminal Revision

Case is dismissed as withdrawn.

Pending miscellaneous applications, if any, shall stand

closed.

____________________________________ G. ANUPAMA CHAKRAVARTHY, J.

Date: 18.01.2023 Lk

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