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Mohd. Khasim Died And Another vs Malik Mohd Waheed Died And 16 ...
2023 Latest Caselaw 242 Tel

Citation : 2023 Latest Caselaw 242 Tel
Judgement Date : 18 January, 2023

Telangana High Court

Mohd. Khasim Died And Another vs Malik Mohd Waheed Died And 16 ... on 18 January, 2023

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN

        CIVIL MISCELLANEOUS APPEAL No.976 of 2006

JUDGMENT:

1. On 01.07.2022, learned counsel for the appellants

represented that 'no objection' was given to his clients. The

matter was adjourned to this date. Still learned counsel for the

appellants seeks time.

2. In view of the previous submission of the learned counsel

for the appellants and as no fresh Vakalat filed till date, it

appears that the appellants are not interested in proceeding with

the Appeal. In the said circumstances, the Civil Miscellaneous

Appeal is dismissed for non-prosecution. No costs.

Miscellaneous Petitions, pending if any, shall stand closed.

______________________ JUSTICE M.LAXMAN 18.01.2023 ESP

THE HON'BLE SRI JUSTICE M.LAXMAN

C.M.A.No.976 of 2006

Dated: 18.01.2023

ESP

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