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Mr. C. K. Bishnoi vs The State Of Telangana
2023 Latest Caselaw 241 Tel

Citation : 2023 Latest Caselaw 241 Tel
Judgement Date : 18 January, 2023

Telangana High Court

Mr. C. K. Bishnoi vs The State Of Telangana on 18 January, 2023

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY


       CRIMINAL REVISION CASE No.189 of 2020

JUDGMENT:

It is reported by the learned counsel for the petitioner,

that the sole petitioner expired. Therefore, this revision

petition stands abated.

In view of the above, the criminal revision case is

dismissed as abated.

Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 18.01.2023 Lk

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