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Mr Visalavath Kishan Another vs The Apsrtc
2023 Latest Caselaw 187 Tel

Citation : 2023 Latest Caselaw 187 Tel
Judgement Date : 10 January, 2023

Telangana High Court
Mr Visalavath Kishan Another vs The Apsrtc on 10 January, 2023
Bench: M.G.Priyadarsini
              THE HON'BLE JUSTICE G. SRI DEVI

                    M.A.C.M.A. No. 142 of 2015

JUDGMENT:

There is no representation on behalf of the appellants even

though the matter pertains to 2015. Hence, it is presumed that the

appellants are not interested in prosecuting the appeal.

Hence, the appeal is dismissed for non-prosecution. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

30.03.2022 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 142 of 2015

DATE: 30-03-2022

 
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