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Najtional Building ... vs Raziya Begumhyd5 Ors
2023 Latest Caselaw 169 Tel

Citation : 2023 Latest Caselaw 169 Tel
Judgement Date : 9 January, 2023

Telangana High Court

Najtional Building ... vs Raziya Begumhyd5 Ors on 9 January, 2023

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN

       CIVIL MISCELLANEOUS APPEAL No.1630 of 2008

JUDGMENT:

1. There was no representation on behalf of the appellant on

03.01.2023. Hence, this Court directed to list the matter on

09.01.2023 under the caption, "for dismissal". Today i.e., on

09.01.2023, there is no representation on behalf of the appellant,

despite the matter being listed under the caption, "for dismissal".

2. Hence, the Civil Miscellaneous Appeal is dismissed for

non-prosecution. No costs.

Miscellaneous Petitions, pending if any, shall stand closed.

______________________ JUSTICE M.LAXMAN 09.01.2023 ESP

THE HON'BLE SRI JUSTICE M.LAXMAN

C.M.A.No.1630 of 2008

Dated: 09.01.2023

ESP

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