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Kahkashan Begum vs The State Of Telangana
2023 Latest Caselaw 167 Tel

Citation : 2023 Latest Caselaw 167 Tel
Judgement Date : 9 January, 2023

Telangana High Court

Kahkashan Begum vs The State Of Telangana on 9 January, 2023

Bench: G.Anupama Chakravarthy

  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

    CRIMINAL REVISION CASE Nos.126 and 223 of 2020

JUDGMENT :

Both Parties are present.

It is reported by the learned counsel for the petitioners

that parties entered into compromise out of Court and they

intend to withdraw the Revision Cases. Therefore, seeks

permission to withdraw the criminal revision cases.

In view of the above, this criminal revision cases are

dismissed as withdrawn.

Pending miscellaneous applications, if any, shall stand closed.

____________________________________ G. ANUPAMA CHAKRAVARTHY, J.

Date: 09.01.2023

Smk

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