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D.Nagaraj vs Mahaveer Chand Jain, And Another
2023 Latest Caselaw 149 Tel

Citation : 2023 Latest Caselaw 149 Tel
Judgement Date : 6 January, 2023

Telangana High Court

D.Nagaraj vs Mahaveer Chand Jain, And Another on 6 January, 2023

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY


       CRIMINAL REVISION CASE No.148 of 2020

JUDGMENT:

It is reported by the learned counsel for the petitioner,

that the petitioner expired long back. Therefore, this

revision petition stands abated.

In view of the above, the criminal revision case is

dismissed as abated.

Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 06.01.2023 Smk/Lk

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