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New India Assurance Company ... vs Kumrelli Laxmamma And 2 Others
2023 Latest Caselaw 113 Tel

Citation : 2023 Latest Caselaw 113 Tel
Judgement Date : 5 January, 2023

Telangana High Court

New India Assurance Company ... vs Kumrelli Laxmamma And 2 Others on 5 January, 2023

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN

       CIVIL MISCELLANEOUS APPEAL No.1151 of 2008

JUDGMENT:

1. There was no representation on behalf of the appellant on

03.01.2023. Hence, this Court directed to list the matter on

05.01.2023 under the caption, "for dismissal". Today i.e., on

05.01.2023, there is no representation on behalf of the appellant,

despite the matter being listed under the caption, "for dismissal".

2. Hence, the Civil Miscellaneous Appeal is dismissed for non-

prosecution. No costs.

Miscellaneous Petitions, pending if any, shall stand closed.

______________________ JUSTICE M.LAXMAN 05.01.2023 ESP

THE HON'BLE SRI JUSTICE M.LAXMAN

C.M.A.No.1151 of 2008

Dated: 05.01.2023

ESP

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