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Dr Tajeswara Rao, Hyd vs Rambilas Agarwal Died, Hyd 8 ...
2023 Latest Caselaw 11 Tel

Citation : 2023 Latest Caselaw 11 Tel
Judgement Date : 2 January, 2023

Telangana High Court
Dr Tajeswara Rao, Hyd vs Rambilas Agarwal Died, Hyd 8 ... on 2 January, 2023
Bench: G.Radha Rani
       THE HON'BLE Dr.JUSTICE G.RADHA RANI

            SECOND APPEAL No.889 of 2017


JUDGMENT:

1. Learned counsel for the appellant submitted that the

parties have settled the matter outside the Court and,

therefore the cause in the appeal become infructuous.

2. In view of the above submission, the Second Appeal is

dismissed as infructuous. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________________ Dr.JUSTICE G.RADHA RANI

Dt.: 02.01.2023 ss/mnv

THE HON'BLE Dr. JUSTICE G.RADHA RANI

SECOND APPEAL No.889 of 2017

02.01.2023

ss/mnv.

 
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