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The National Insurance Company ... vs Soudamini
2023 Latest Caselaw 109 Tel

Citation : 2023 Latest Caselaw 109 Tel
Judgement Date : 5 January, 2023

Telangana High Court
The National Insurance Company ... vs Soudamini on 5 January, 2023
Bench: G.Radha Rani
         THE HON'BLE Dr.JUSTICE G.RADHA RANI

                  M.A.C.M.A No.2028 of 2013


JUDGMENT:

Learned counsel for the appellant/insurance company seeks

permission of this Court to withdraw case.

2. Permission as prayed for, is accorded.

3. Accordingly, this MACMA is dismissed as withdrawn. No

costs.

Miscellaneous applications, if any pending in the appeal

shall stand closed.

____________________________ Dr.JUSTICE G.RADHA RANI

Dt.: 05.01.2023 Mnv/nsk

THE HON'BLE Dr. JUSTICE G.RADHA RANI

SECOND APPEAL No.2028 of 2013

05.01.2023

mnv/nsk

 
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