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Kaadham Balraj vs Bandi Surya Narayana
2023 Latest Caselaw 107 Tel

Citation : 2023 Latest Caselaw 107 Tel
Judgement Date : 5 January, 2023

Telangana High Court
Kaadham Balraj vs Bandi Surya Narayana on 5 January, 2023
Bench: G.Anupama Chakravarthy
  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY


             CRIMINIAL REVISION CASE No.801 of 2019

JUDGMENT:

When the matter was called on 22.11.2022 and 20.12.2022

there was no representation for the revision petitioner. Again it was

ordered to be listed on 04.01.2023 but there was no representation

for the revision petitioner in the forenoon or in the afternoon.

Therefore, the matter was directed to be listed under the caption

'for dismissal' today.

2. Though the matter is coming up under the caption 'for

dismissal', today also there is no representation for the revision

petitioner either in the forenoon or in the afternoon.

3. Therefore, the criminal revision case is dismissed for

default and for non-prosecution.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 05.01.2023 Lk/Smk

 
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