B. Siddarth Goutham And 2 Others vs The State Of Telangana And Another
2023 Latest Caselaw 101 Tel

Citation : 2023 Latest Caselaw 101 Tel
Judgement Date : 5 January, 2023

Telangana High Court

B. Siddarth Goutham And 2 Others vs The State Of Telangana And Another on 5 January, 2023

Bench: G.Anupama Chakravarthy

  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY


              CRIMINIAL REVISION CASE No.67 of 2020

JUDGMENT:

When the matter was called on 31.10.2022, 14.11.2022 there

was no representation for the revision petitioner. Again it was

listed on 04.01.2023 but there was no representation for the

revision petitioner in the forenoon or in the afternoon. Therefore,

the matter was directed to be listed under the caption 'for

dismissal' today.

2. Though the matter is coming up under the caption 'for

dismissal', today also there is no representation for the revision

petitioner either in the forenoon or in the afternoon.

3. Therefore, the criminal revision case is dismissed for

default and for non-prosecution.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 05.01.2023 Lk/Smk

B. Siddarth Goutham And 2 Others vs The State Of Telangana And Another
2023 Latest Caselaw 101 Tel

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