Peddenti Rajaiah vs The State Of Telangana
2023 Latest Caselaw 684 Tel

THE HON'BLE SRI JUSTICE MUMMINENI SUDHEER KUMAR

                WRIT PETITION No.2531 OF 2023
ORDER:

Heard Sri K. Laxmi Manohar, learned counsel for the

petitioner, learned Assistant Government Pleader for Stamps

and Registration appearing for respondents Nos.1 to 3 and

Sri N. Srikanth Goud, learned counsel appearing for respondent

No.4.

2. In the light of the judgment of the Division Bench of this

Court in C.R.P.No.2338 of 2018, dated 05.11.2018, the ground

raised in this Writ Petition contending that the Deputy Registrar

is not the competent authority to pass the impugned award, for

want of notification issued under sub-section (1) of Section 61 of

the Chit Funds Act, 1982 is not available to the petitioner.

Hence, there is no merit in the Writ Petition and the same is

liable to be dismissed.

3. However, learned counsel for the petitioner made a request

for permitting the petitioner to pay the amount due under the

impugned award in installments for which the learned counsel

for the respondent No.4 has positively responded and accepted

for the same to pay the due amount in six (6) equal monthly

installments.

                                    2                              MSK, J
                                                     W.P.No.2531 OF 2023




4.    However,     taking   into   consideration   the   age   of   the

petitioner, the petitioner is permitted to pay the due amount

within ten (10) equal monthly installments, commencing from

15.03.2023 onwards. If the petitioner commits any default in

payment of monthly installment, as permitted above, respondent

No.4 is at liberty to take steps in accordance with law.

5. Accordingly, the Writ Petition is disposed of. There shall be

no order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

_____________________________________ MUMMINENI SUDHEER KUMAR, J Date:9th February 2023 Note: Furnish C.C. by 13.02.2023 (B/o) PRN/KH 3 MSK, J W.P.No.2531 OF 2023

THE HON'BLE SRI JUSTICE MUMMINENI SUDHEER KUMAR

WRIT PETITION No.2531 OF 2023

Date:09.02.2023

9th February 2023 Note: Furnish C.C. by 13.02.2023 PRN/KH